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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Goa - Subsection

Section 69(f) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(f)no crane, hoist, winch or other lifting appliance or any Part of such crane, hoist, winch or other lifting appliance is, except for testing purposes, loaded beyond the safe working load;