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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(pp) in The Tamil Nadu Co-Operative Societies Act, 1983

(pp)provide for the procedure to be followed in making purchases by sample, description or specification and where purchase is made by sample, description or specification, provide for the manner of and matters incidental to, the verification that the goods received conform to such sample, description or specification;