Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] State of Andhra Pradesh - Subsection Section 72(2)(f) in Andhra Pradesh Excise Act, 1968 (f)prescribing the procedure to be followed and the matters to be ascertained before any licence for such sale or buying is granted for any locality;