Delhi High Court - Orders
Manu Sahijpal vs M/S Movie Times Cineplex Pvt.Ltd & Ors on 3 July, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~20 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 492/2023, I.A. Nos. 24311-24313/2023
MANU SAHIJPAL .....Petitioner
Through:
versus
M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS.
.....Respondents
Through: Mr Sandeep Sethi, Sr. Adv. with Mr
Anil Sapra, Mr Anil Sharma, Mr
Arpit Sharma, Mr Anant Sharma, Mr
Jumedev Seth and Ms Riya Kumar,
Advs.
21
+ O.M.P. (COMM) 493/2023, I.A. Nos. 24314- 24316/2023
SACHIT KUMAR SAHIJPAL .....Petitioner
Through: Mr Amar Inder Singh, Adv.
versus
MOVIE TIMES CINEPLEX PVT LTD & ORS. .....Respondents
Through: Mr Sandeep Sethi, Sr. Adv. with Mr
Anil Sapra, Mr Anil Sharma, Mr
Arpit Sharma, Mr Anant Sharma, Mr
Jumedev Seth and Ms Riya Kumar,
Advs.
22
+ O.M.P. (COMM) 496/2023, I.A. Nos. 24327-24329/2023
PREM SINGH .....Petitioner
Through: Mr Akash Mehta, Adv.
versus
M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS.
.....Respondents
Through: Mr Sandeep Sethi, Sr. Adv. with Mr
Anil Sapra, Mr Anil Sharma, Mr
Arpit Sharma, Mr Anant Sharma, Mr
Jumedev Seth and Ms Riya Kumar,
Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/07/2024 at 22:49:20
23
+ OMP (ENF.) (COMM.) 243/2023 & EX.APPL.(OS) 1601/2023
M/S MOVIE TIME CINEPLEX PVT. LTD. .....Decree Holder
Through: Mr Sandeep Sethi, Sr. Adv. with Mr
Anil Sapra, Mr Anil Sharma, Mr
Arpit Sharma, Mr Anant Sharma, Mr
Jumedev Seth and Ms Riya Kumar,
Advs.
versus
MRS. MANU SAHIJPAL & ORS. .....Judgement Debtors
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 03.07.2024
1. Substantial arguments have been heard.
2. List on 16.07.2024 for remaining arguments.
3. Learned counsels for the parties assure the Court that they will not take more than 10 minutes each.
JASMEET SINGH, J JULY 3, 2024 sr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/07/2024 at 22:49:20