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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(iv) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(iv)One or more persons having special knowledge in the field of Industry, Finance, Law, Trade and Commerce to be nominated by the State Government.