Allahabad High Court
Mohd. Sagir vs Dakshinanchal Vidyut Vitran Nigam Ltd. ... on 1 February, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 55384 of 2009 Petitioner :- Mohd. Sagir Respondent :- Dakshinanchal Vidyut Vitran Nigam Ltd. And Others Petitioner Counsel :- B.C. Rai Respondent Counsel :- H.P. Dube,Rajesh Tripathi Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J. No counter affidavit has been filed. The writ petition stands admitted. Three weeks further time is granted to file counter affidavit.
(Prakash Krishna, J.) (Yogesh Chandra Gupta, J.) Order Date :- 1.2.2010 LBY