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State of Rajasthan - Section

Section 14 in The Rajasthan Minor Irrigation Works Rules, 1956

14. Publication of notice under section 38.

- The notice under section 38 shall be given by affixing copies thereof on the notice board of the office of the Collector and the Tehsil office and in the nearest police station and on the Village Chaupal, and by announcement by heat of drum: and, if so directed by the Collector, it may also be published in some newspaper having circulation in the locality.