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State of Bihar - Section

Section 6 in Bihar Non-Government School Employees Provident Fund, Insurance and Pension (Triple Benefit Scheme) Rules

6. The expenditure on account of payment of pension and gratuity under this scheme will be debited under the following heads of account:-

Pension-"65-Pension and Other Retirement Benefits Superannuation and retirement Allowances Third Five-Year Plan/Fourth Five-year Plan-Pensions to employees of Non-Government Schools."Gratuity-"65. Pension and Other Retirement Benefits-Gratuities-Third Five-Year Plan/Fourth Five-Year Plan-Gratuities to the Employees of Non-Government Schools."