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State of Jharkhand - Section

Section 402 in Bihar Education Code, 1961

402. Holidays.

- Holidays should not exceed the number of days prescribed from time to time by the Department for Government schools of corresponding grades, except under special circumstances and with the sanction of the District Education Officer and Inspectress, as the case may be. (see Article 235.)(Government notification no. 194-E., dated the 29th January 1915.)