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[Cites 0, Cited by 0] [Section 221] [Entire Act]

State of Andhra Pradesh - Subsection

Section 221(vii) in Andhra Pradesh Rules Under the Registration Act, 1908

(vii)'Scanner' means an electronic device used in conjunction with a computer and a suitable software, to convert documents on paper into electronic digital images to be stored on electronic media and retrieved when required, and the words 'scanning' and 'scanner' shall be construed accordingly;