Delhi High Court - Orders
Sarovar Agro Farms And Bio Gas Pvt. Ltd vs Indraprastha Gas Ltd. & Anr on 21 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~84 to 131
* IN THE HIGH COURT OF DELHI AT NEW DELHI
84
+ W.P.(C) 426/2022 & CM APPL. 1205/2022
SAROVAR AGRO FARMS AND BIO GAS PVT. LTD.
..... Petitioner
Through: Ms.Priya Pathania and Ms.Kanika
Mittal, Advs.
versus
INDRAPRASTHA GAS LTD. & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
85
+ W.P.(C) 477/2022 & CM APPL. 1359/2022
SAROVAR AGRO FARMS AND BIO GAS PVT LTD
..... Petitioner
Through: Ms.Priya Pathania and Ms.Kanika
Mittal, Advs.
versus
INDRAPRASTHA GAS LTD & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
86
+ W.P.(C) 4083/2022 & CM APPL. 12167/2022
MANISH SEJWAL ..... Petitioner
Through: Ms.Deepika Mishra and Mr.Abhishek
Mishra, Advs.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
87
+ W.P.(C) 6984/2021 & CM APPL. 22059/2021
ROHIT AGGARAWAL ..... Petitioner
Through: Mr.Sachin Bandoori, Advocate.
versus
DDA & ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
88
+ W.P.(C) 6985/2021 & CM APPL. 22062/2021
M/S SHREYANSH TRADERS ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED AND ANR ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
89
+ W.P.(C) 6986/2021 & CM APPL. 22064/2021
M/S VIAAN MOTORS ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED AND ORS ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
90
+ W.P.(C) 6988/2021 & CM APPL. 22067/2021
M/S SHARDA GREEN FUELS ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED AND ORS. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
91
+ W.P.(C) 6990/2021 & CM APPL. 22073/2021
SONIA JAIN ..... Petitioner
Through: Mr.Sachin Bandoori, Advocate.
versus
DDA AND ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
92
+ W.P.(C) 7002/2021 & CM APPL. 22105/2021
M/S DAPPER DECOR OVERSEAS LLP ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED AND ORS. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
93
+ W.P.(C) 7006/2021 & CM APPL. 22126/2021
M/S MANI TRADERS ..... Petitioner
Through: Mr.Sanjay Sharma Darmora,
Adv.
versus
INDRAPRASTHA GAS LIMITED AND ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
94
+ W.P.(C) 7009/2021 & CM APPL. 22134/2021
AMISH GUPTA ..... Petitioner
Through: Mr.Sanat Kumar, Sr. Advocate with
Mr.Sanjay Sharma, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
95
+ W.P.(C) 7020/2021 & CM APPL. 22158/2021
M/S PRAKASH SURAKSHA DEVICES PVT. LTD ..... Petitioner
Through: Mr.Sachin Bandoori, Advocate.
versus
DDA & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
96
+ W.P.(C) 7021/2021 & CM APPL. 22159/2021
M/S KABIR SERVICES ..... Petitioner
Through: Mr.Sanjay Sharma Darmora,
Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
97
+ W.P.(C) 9078/2021 & CM APPL. 28252/2021
M/S DEVIVA ENTERPRISES ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
98
+ W.P.(C) 9082/2021 & CM APPL. 28261/2021
MS ROHAN SERVICES ..... Petitioner
Through: Mr.Sanat Kumar, Sr. Adv. with
Mr.Sanjay Sharma Darmora, Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
99
+ W.P.(C) 9084/2021 & CM APPL. 28263/2021
M/S VIAAN MOTORS ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED & ORS. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
100
+ W.P.(C) 9086/2021 & CM APPL. 28267/2021
MS REET MOTORS SERVICES ..... Petitioner
Through: Mr.Sanjay Sharma Darmora,
Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
101
+ W.P.(C) 9087/2021 & CM APPL. 28268/2021
MS SABURI SERVICES ..... Petitioner
Through: Mr.Sanjay Sharma Darmora,
Adv.
versus
INDRAPRASTHA GAS LIMITED AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
102
+ W.P.(C) 9091/2021 & CM APPL. 28286/2021
MR. KABIR SABHARWAL ..... Petitioner
Through: Mr. Tanmaya Mehta and Mr. Arpit
Singh, Advs.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
103
+ W.P.(C) 9095/2021 & CM APPLs. 28293/2021, 28294/2021,
8225/2022
M/S IG GREEN FUEL ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
104
+ W.P.(C) 9135/2021 & CM APPL. 28405/2021
MAYANK ..... Petitioner
Through: Mr.Vivek Sood, Sr. Advocate with
Dr.Bipin K. Dwivedi, Mr.Balwant
Chaubey and Mr.Ankit Aakash
Dwivedi, Advocates.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
105
+ W.P.(C) 9284/2021 & CM APPL. 28862/2021
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
MOHAMMAD ASLAM ..... Petitioner
Through: Mr.Sanjay Sharma Darmora,
Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
106
+ W.P.(C) 9288/2021 & CM APPL. 28869/2021
MS BAINTI SERVICES ..... Petitioner
Through: Mr.Sanjay Sharma Darmora,
Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
107
+ W.P.(C) 9289/2021 & CM APPL. 28870/2021
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
M/S IVA AND IVA CONSULTANCY ..... Petitioner
Through: Mr.Sanjay Sharma Darmora,
Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
108
+ W.P.(C) 9375/2021 & CM APPLs. 29097/2021, 33097/2021
DREAMLINE INC.C. AND ORS. ..... Petitioners
Through: Counsel appearance not given.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
109
+ W.P.(C) 9688/2021 & CM APPL. 29878/2021
AJAY KAPUR ..... Petitioner
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Through: Mr.Sachin Bandoori, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
110
+ W.P.(C) 9697/2021 & CM APPLs. 29898/2021, 29899/2021
MANISH SUNEJA ..... Petitioner
Through: Mr.Sachin Bandoori, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
111
+ W.P.(C) 9747/2021 & CM APPL. 30052/2021
MRS. RADHIKA GOEL ..... Petitioner
Through: Mr.Rajesh Kr. Gautam, Mr.Anant
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Gautam, Mr.Nipun Sharma and
Mr.Sachin Singh, Advs.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Ms. Mrinilini Sen, SC with Ms.
Madhawi Agarwal, Adv. for DDA
112
+ W.P.(C) 9754/2021 & CM APPLs. 30066/2021, 32947/2021
MISS SHIVANI ARORA ..... Petitioner
Through: Mr.Rajesh Kr. Gautam, Mr.Anant
Gautam, Mr.Nipun Sharma and
Mr.Sachin Singh, Advs.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
113
+ W.P.(C) 9790/2021 & CM APPL. 30195/2021
MR. SHOBHIT GOEL ..... Petitioner
Through: Mr.Rajesh Kr. Gautam, Mr.Anant
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Gautam, Mr.Nipun Sharma and
Mr.Sachin Singh, Advs.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
114
+ W.P.(C) 9926/2021 & CM APPL. 30586/2021
MRS. RADHIKA GOEL ..... Petitioner
Through: Mr.Rajesh Kr. Gautam, Mr.Anant
Gautam, Mr.Nipun Sharma and
Mr.Sachin Singh, Advs.
versus
INDRAPRASTHA GAS LIMITED AND ANR. & ANR.
..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Ms.Kritika Gupta, Adv. for R-2/
DDA.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Advocates for DDA.
115
+ W.P.(C) 10054/2021 & CM APPL. 31028/2021
M/S PREM FUELS ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
116
+ W.P.(C) 10068/2021 & CM APPL. 31074/2021
M/S KAIZEN TRADERS ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
117
+ W.P.(C) 10433/2021 & CM APPL. 32089/2021
JYOTI ARORA ..... Petitioner
Through: Mr.Mukesh Anand, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
118
+ W.P.(C) 10434/2021 & CM APPLs. 32093/2021, 33099/2021
NEHA DUDEJA ..... Petitioner
Through: Mr.Mukesh Anand, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
119
+ W.P.(C) 10439/2021 & CM APPL. 32099/2021
MRS. NIDHI KHARB ..... Petitioner
Through: Mr.Mukesh Anand, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
120
+ W.P.(C) 10449/2021 & CM APPL. 32120/2021
NAKUL BAHRI ..... Petitioner
Through: Mr.Mukesh Anand, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
121
+ W.P.(C) 10495/2021 & CM APPL. 32328/2021
MRS SHIRIN HISAMUDDIN KARIGAR & ANR. ..... Petitioners
Through: Mr.Pallav Mongia, Mr.Ankush
Mangal and Mr.Tushar Srivastava,
Advocates.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
122
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
+ W.P.(C) 10513/2021 & CM APPL. 32375/2021
MR. PARVEEN KOCHER ..... Petitioner
Through: Mr.Mukesh Anand, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
123
+ W.P.(C) 10575/2021 & CM APPL. 32589/2021
MRS. MEENA KUMARI PAHUJA ..... Petitioner
Through: Mr.Mukesh Anand, Advocate.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
124
+ W.P.(C) 11275/2021 & CM APPL. 34705/2021
PAWAN KUMAR ..... Petitioner
Through: Counsel appearance not given.
versus
INDRAPRASTHA GAS LTD AND ANR ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
125
+ W.P.(C) 11408/2021 & CM APPL. 35131/2021
MRS. GUNJAN SINGH ..... Petitioner
Through: Counsel appearance not given.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
DDA.
126
+ W.P.(C) 11423/2021 & CM APPL. 35159/2021
M/S MAA PADMAVATI ENERGY STATION ..... Petitioner
Through: Mr. Arpit Kumar Singh, Adv.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
127
+ W.P.(C) 11996/2021 & CM APPL. 37064/2021
MR. HISAMUDIN SULEMAN KARIGAR ..... Petitioner
Through: Mr.Pallav Mongia, Mr.Ankush
Mangal and Mr.Tushar Srivastava,
Advocates.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
128
+ W.P.(C) 12387/2021 & CM APPL. 38934/2021
MR RAKESH KUMAR & ANR. ..... Petitioners
Through: Mr.Pallav Mongia, Mr.Ankush
Mangal and Mr.Tushar Srivastava,
Advocates.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
129
+ W.P.(C) 14020/2021 & CM APPL. 44228/2021
VARUN GUPTA ..... Petitioner
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
Through: Mr.Balaji Subramanian and Ms.Ishani
Banerjee, Advocates.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
130
+ W.P.(C) 14080/2021 & CM APPL. 44419/2021
VINOD KUMAR GUPTA ..... Petitioner
Through: Mr.Balaji Subramanian and Ms.Ishani
Banerjee, Advocates.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:25.04.2022
17:47:20
131
+ W.P.(C) 14099/2021 & CM APPL. 44485/2021
ABHISHEK GUPTA ..... Petitioner
Through: Mr.Balaji Subramanian and Ms.Ishani
Banerjee, Advocates.
versus
INDRAPRASTHA GAS LIMITED & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Saurav agarwal, Mr. Ashish
Tiwari, Ms. Devpriya Singh and Ms.
Anmol Dhinsa, Advs. for IGL.
Mr.Sanjay Jain, ASG with Mr.Nitin
Mishra, Ms.Devika Mohan,
Mr.Shreeyash U. Lalit, Mr.Nishank
Tripathi and Mr.Padmesh Mishra,
Advocates for DDA.
Ms.Mrinalini Sen, SC with
Ms.Madhawi Agarwal, Advocate for
DDA.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 21.04.2022 Learned counsel for the petitioners are requested to place a convenience compilation on the record.
Since the Court is to rise on account of a Full Court Reference, let these petitions be placed for disposal on 11.05.2022 at 3.30 P.M. APRIL 21, 2022/rb YASHWANT VARMA, J.
Signature Not Verified Digitally Signed By:NEHA Signing Date:25.04.2022 17:47:20