Madhya Pradesh High Court
Bunty Sen vs Ramesh Kumar on 24 March, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3313 of 2017 (BUNTY SEN AND OTHERS Vs RAMESH KUMAR AND OTHERS) Dated : 24-03-2023 None for the parties.
Lawyers are abstaining from Court work. List after three weeks. I.R., if any, to continue.
(MANINDER S. BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 3/27/2023 11:32:50 AM