Punjab-Haryana High Court
Satpal Chugh & Ors vs Sc Chaudhary on 22 February, 2012
Author: Surya Kant
Bench: Surya Kant
HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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COCP No.324 of 2010 (O&M)
Date of Decision: 22.02.2012
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Satpal Chugh & Ors. . . . . Petitioners
vs.
SC Chaudhary, IAS FC, & PS, Govt. of Haryana,
Public Health Department & Ors. . . . . Respondents
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CORAM : HON'BLE MR.JUSTICE SURYA KANT
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Present: Mr. Sanjiv Gupta, Advocate;
for the petitioner(s)
Mr. SK Hooda, Addl. AG Haryana
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SURYA KANT J. (ORAL)
For orders see COCP No.1372 of 2010 titled as HK Bhutani & Ors. vs. AK Khetarpal, Engineer-in-Chief, Public Health & Water Sanitation, Haryana of even date. 22.02.2012 (SURYA KANT) vishal shonkar Judge