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Jharkhand High Court

Bihar State Mineral Development ... vs M/S Encon Builders (I) Pvt. Ltd. Ranchi on 17 December, 2024

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Arb. Appeal No.16 of 2011
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Bihar State Mineral Development Corporation Limited (B.S.M.D.C.), Ranchi & Another .... .... .... Appellants Versus M/s Encon Builders (I) Pvt. Ltd. Ranchi .... .... .... Respondent

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CORAM : HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

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For the Appellants : Mr. Sachin Kumar, Advocate Ms. Surabhi, Advocate For the Respondent : Mr. Rohit Roy, Advocate Mr. Vibhor Mayank, Advocate Mr. Shivam Kumar, Advocate

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Order No:-25 Dated:-17-12-2024 Heard the arguments in part. The learned counsel for the respondent prays for time. Prayer for time is allowed. List this appeal on 19.12.2024 under the same heading.

Animesh/ (Anil Kumar Choudhary, J.)