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Delhi High Court - Orders

Kanhaiya Lal Bothra vs Union Of India Through Its Secretary & ... on 13 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~47
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 13968/2019
                                 KANHAIYA LAL BOTHRA                          ..... Petitioner
                                              Through: Mr.Kishore Kunal with Mr.Manish
                                                       Rastogi, Mr.Parth and Ms.Anikta
                                                       Prakash, Advocates.

                                                   versus

                                 UNION OF INDIA THROUGH ITS SECRETARY & ORS.
                                                                                      ..... Respondents
                                                   Through:     Mr.Abhishek Maratha, senior
                                                                standing counsel for the Revenue.
                                 CORAM:
                                 HON'BLE MR. JUSTICE MANMOHAN
                                 HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                   ORDER

% 13.04.2022 The petitioner is directed to ensure that his rejoinder affidavit is brought on record before the next date of hearing.

List on 24th November, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 13, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.04.2022 18:37:46