Delhi High Court - Orders
Kanhaiya Lal Bothra vs Union Of India Through Its Secretary & ... on 13 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13968/2019
KANHAIYA LAL BOTHRA ..... Petitioner
Through: Mr.Kishore Kunal with Mr.Manish
Rastogi, Mr.Parth and Ms.Anikta
Prakash, Advocates.
versus
UNION OF INDIA THROUGH ITS SECRETARY & ORS.
..... Respondents
Through: Mr.Abhishek Maratha, senior
standing counsel for the Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 13.04.2022 The petitioner is directed to ensure that his rejoinder affidavit is brought on record before the next date of hearing.
List on 24th November, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 13, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.04.2022 18:37:46