Supreme Court - Daily Orders
Commissioner Of Central Excise ... vs M/S. P.C. Solutions Pvt. Ltd. on 20 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.21 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 6558/2015
COMMISSIONER OF CENTRAL EXCISE DELHI-II Appellant(s)
VERSUS
M/S. P.C. SOLUTIONS PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in re-filing appeal and condonation of
delay in filing appeal.)
Date : 20/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr.Mukul Rohtagi, A.G.for India
Mr.A.Mariarputham, Sr.Adv.
Mr.Subas C.Acharya, Adv.
Ms.Rashmi Malhotra, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Notice on the application for condonation of delay as also on the Appeal.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.07.20 16:26:08 IST Reason: