Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(2) in The Armed Forces Tribunal (Practice) Rules, 2009 (2)The notice of posting shall be given by notifying in the daily cause list for the day in such manner as the Chairperson may by general or special order direct.
