Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(2) in The Orissa Factories Rules, 1950

(2)This rule shall come into force, in respect of any class or description of factories where machines noted in the said schedules are in use on such dates as the State Government may, by notification in the Official Gazette, appoint in this behalf.[Schedule I] [Substituted vide Orissa Gazette Extraordinary No. 1089/29.7.1987-SRO No. 501/87/22.7.1987.]Textile machinery except machinery used in Jute Mills