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[Cites 0, Cited by 0] [Section 73ZA(1)] [Section 73ZA] [Entire Act]

State of Maharashtra - Subsection

Section 73ZA(1)(iv) in Maharashtra Factories Rules, 1963

(iv)The thermic fluid used for heater shall be circulated in a closed circuit formation with an expansion cum decorator tank. This tank shall be located outside the shed where the heater is installed.