Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81AB] [Entire Act]

State of Kerala - Subsection

Section 81AB(7) in Kerala Factories Rules, 1957

(7)The policy shall be made widely known by:-
(a)making copies available to all workers including contract workers, apprentices, transport workers, suppliers, etc.
(b)displaying copies of the policy at conspicuous places ; and
(c)any other means of communication; in a language understood by majority of workers.