Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24E] [Entire Act]

State of Maharashtra - Subsection

Section 24E(2) in Nagpur Improvement Trust Act, 1936

(2)On receipt of the order sent under sub-section (1), the Trust shall be bound to follow and act upon such order.