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State of Arunachal Pradesh - Section

Section 47 in Arunachal Pradesh Municipal Election Rules, 2011

47. Identification of voters.

(1)The Presiding Officer may employ at the polling station such number of persons as he/she thinks fit to help him in the identification of voters and to assist him in taking the poll.
(2)As each voter enters the polling station, the Presiding Officer or the Polling Officer authorised by him in this behalf shall check the voter's name and the other particulars with the relevant entries in the electoral roll and then call out the serial number, name and other particulars of the voter.
(3)In deciding the right of a person to obtain a ballot paper, the Presiding Officer or the Polling Officer, as the case may be, shall over look merely clerical or printing errors in an entry in the electoral roll if he is satisfied that such person is identical with the voter to whom such entry relates.