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State of Rajasthan - Section

Section 11A in Rajasthan Jails Subordinate Service Rules, 1998

11A. [ Reservation of Vacancies for ex-serviceman. [Added by Notification No. G.S.R. 146, dated 10.10.2008 (w.e.f. 15.5.1998).]

- The reservation of vacancies for duly discharged ex-serviceman shall be 1/3rd of the total vacancies of direct recruitment for the post of Water-Bandmaster, Warder-Machineman, Warder-Barber, Warder-Washerman, Warder-Cook, Tailor, Carpenter and Warder-M.T. Driver. Such reservation shall be categorywise and an ex-serviceman selected on his own merit shall be counted against vacancies reserved for ex-servicemen. In the event of non-availability of suitable ex-serviceman in any category, the vacancies shall be filled by other suitable candidates of the same category in order of their merit and shall not be carried forward. The reservation shall be treated as compartmentalised horizontal reservation.Provided that for the post of warder-Bandmaster, Carpenter, Tailor, Warder-M.T. Driver and Warder-Barber only those ex-servicemen shall be eligible who served as a Bandmaster, Carpenter, Tailor, Driver and Barber respectively while in service.]