Central Administrative Tribunal - Ernakulam
Haritha R.P.Chandran vs The Senior Superintendent Of Post ... on 25 July, 2013
CENTRAL ADMINISTRATIVE TRIBUNAL
ERNAKULAM BENCH
O.A. NO. 55 OF 2013
Thursday, this the 25th day of July, 2013
CORAM:
HON'BLE Dr.K.B.S.RAJAN, JUDICIAL MEMBER
HON'BLE Mr. K.GEORGE JOSEPH, ADMINISTRATIVE MEMBER
Haritha R.P.Chandran
GDS BPM, Venkode B.O
Vattapara PO, Thiruvananthapuram - 695 028
Residing at Ambady, Venkode PO
Thiruvananthapuram - 695 028 ... Applicant
(By Advocate Mr. Vishnu S Chempazhanthiyil)
versus
1. The Senior Superintendent of Post Offices
Thiruvananthapuram North Postal Division
Thiruvananthapuram - 695 001
2. Union of India represented by its
Chief Postmaster General
Kerala Circle
Thiruvananthapuram - 695 033 ... Respondents
(By Advocate Mr. Sunil Jacob Jose, SCGSC)
The application having been heard on 25.07.2013, the Tribunal
on the same day delivered the following:
O R D E R
HON'BLE Dr.K.B.S.RAJAN, JUDICIAL MEMBER The learned counsel for applicant submits that the applicant is not pursuing the OA. Accordingly this OA is dismissed as withdrawn. No costs.
Dated, the 25th July, 2013.
K GEORGE JOSEPH Dr.K.B.S.RAJAN ADMINISTRATIVE MEMBER JUDICIAL MEMBER vs