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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(vii) in The Central Boards Of Revenue Act, 1963

(vii)[ the Interest-tax Act, 1974 (45 of 1974)] [Inserted by Intrest Act, Act 45 of 1974 s. 30 w.e.f.23.9.1974]