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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(xii) in The Chhatrapati Shivaji Maharaj University, Panvel, Act, 2018

(xii)"hostel" means a place of residence for the students of the University, or its institutions and study centers, established or recognized to be as such by the University;