Delhi High Court - Orders
Hardy Exploration And Production India ... vs Aban Offshore Limited on 19 May, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~65 & 66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 308/2024, I.A. 34578/2024 & I.A. 34581/2024
HARDY EXPLORATION AND PRODUCTION INDIA (INC)
.....Petitioner
Through: Ms. Rajeshekhar Rao, Sr. Adv. with
Ms. Vishaka Gupta & Mr. Zahid Laiq
Ahmed, Ms. Avlokita Rajvi, Ms.
Lakshya Khanna & Ms. Shradha,
Advs.
versus
ABAN OFFSHORE LIMITED .....Respondent
Through: Mr. Sudipto Sarkar, Sr. Adv. with Ms.
Aditi Tripathi, Advs.
66
+ OMP (ENF.) (COMM.) 139/2024 & EX.APPL.(OS) 985/2024
ABAN OFFSHORE LIMITED .....Decree Holder
Through: Mr. Sudipto Sarkar, Sr. Adv. with Ms.
Aditi Tripathi, Advs.
versus
HARDY EXPLORATION AND PRODUCTION (INDIA) INC.
.....Judgement Debtor
Through: Ms. Rajeshekhar Rao, Sr. Adv. with
Ms. Vishaka Gupta & Mr. Zahid Laiq
Ahmed, Ms. Avlokita Rajvi, Ms.
Lakshya Khanna & Ms. Shradha,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 19.05.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 20:07:28 List on 09.07.2025.
JASMEET SINGH, J MAY 19, 2025/pk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 20:07:28