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Delhi High Court - Orders

Hardy Exploration And Production India ... vs Aban Offshore Limited on 19 May, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~65 & 66
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 308/2024, I.A. 34578/2024 & I.A. 34581/2024
                                    HARDY EXPLORATION AND PRODUCTION INDIA (INC)
                                                                                 .....Petitioner
                                                Through: Ms. Rajeshekhar Rao, Sr. Adv. with
                                                         Ms. Vishaka Gupta & Mr. Zahid Laiq
                                                         Ahmed, Ms. Avlokita Rajvi, Ms.
                                                         Lakshya Khanna & Ms. Shradha,
                                                         Advs.
                                                versus

                                    ABAN OFFSHORE LIMITED                       .....Respondent
                                                Through: Mr. Sudipto Sarkar, Sr. Adv. with Ms.
                                                          Aditi Tripathi, Advs.

                          66
                          +         OMP (ENF.) (COMM.) 139/2024 & EX.APPL.(OS) 985/2024
                                    ABAN OFFSHORE LIMITED                                                            .....Decree Holder
                                                                  Through:            Mr. Sudipto Sarkar, Sr. Adv. with Ms.
                                                                                      Aditi Tripathi, Advs.
                                                                  versus

                                    HARDY EXPLORATION AND PRODUCTION (INDIA) INC.
                                                                         .....Judgement Debtor
                                                 Through: Ms. Rajeshekhar Rao, Sr. Adv. with
                                                          Ms. Vishaka Gupta & Mr. Zahid Laiq
                                                          Ahmed, Ms. Avlokita Rajvi, Ms.
                                                          Lakshya Khanna & Ms. Shradha,
                                                          Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER

% 19.05.2025 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 20:07:28 List on 09.07.2025.

JASMEET SINGH, J MAY 19, 2025/pk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 20:07:28