Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(39)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(39)(vi) in The Gujarat Industrial Relations Act, 1946

(vi)[ gratuity payable, if any.] [Sub-clause (vi) was substituted for the original by Gujarat 22 of 1966, section 2(e).]