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Patna High Court - Orders

The State Of Bihar & Ors vs Md.Moinul Haque on 28 January, 2013

Bench: Chief Justice, Ahsanuddin Amanullah

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Letters Patent Appeal No.105 of 2013
                                                  In
                             Civil Writ Jurisdiction Case No. 8067 of 2010
                                                 With
                               Interlocutory Application No.573 of 2013
                                                 With
                               Interlocutory Application No. 574 of 2013
                                                  In
                                 Letters Patent Appeal No.105 of 2013
               ======================================================
               The State of Bihar & Ors                          .... ....   Appellants
                                                Versus
               Md. Moinul Haque                                  .... .... Respondent
               ======================================================
               Appearance :
               For the Appellants     :     Mr. Y.P. Sinha, AAG-15
                                            Mr. R.S.Singh, A.C. to AAG-15
               ======================================================
               CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
               ORAL ORDER
               (Per: HONOURABLE THE CHIEF JUSTICE)


3. 28-1-2013

Issue notice to the respondent for hearing on Limitation Petition and for hearing and final disposal of the Letters Patent Appeal and the Stay Petition, to be made returnable on 8th April 2013.

Notice will be served through Court process. Requisites will be filed within one week from today.

(R.M. Doshit, CJ) (Ahsanuddin Amanullah, J) Pawan/-