Patna High Court - Orders
The State Of Bihar & Ors vs Md.Moinul Haque on 28 January, 2013
Bench: Chief Justice, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.105 of 2013
In
Civil Writ Jurisdiction Case No. 8067 of 2010
With
Interlocutory Application No.573 of 2013
With
Interlocutory Application No. 574 of 2013
In
Letters Patent Appeal No.105 of 2013
======================================================
The State of Bihar & Ors .... .... Appellants
Versus
Md. Moinul Haque .... .... Respondent
======================================================
Appearance :
For the Appellants : Mr. Y.P. Sinha, AAG-15
Mr. R.S.Singh, A.C. to AAG-15
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3. 28-1-2013Issue notice to the respondent for hearing on Limitation Petition and for hearing and final disposal of the Letters Patent Appeal and the Stay Petition, to be made returnable on 8th April 2013.
Notice will be served through Court process. Requisites will be filed within one week from today.
(R.M. Doshit, CJ) (Ahsanuddin Amanullah, J) Pawan/-