Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(6) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007 (6)The non-refunded portion of the security shall be transferred by the competent authority to the designated agency for undertaking plantation of trees.
