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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(b)"beneficiary" means a person or an institution for whose benefit a trust or endowment is created and includes charitable objects and any other objects of public utility;