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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(3)The power conferred by this section includes power to break-open any container in which any aqua-culture seed of any notified kind or variety may be contained or to collect the aqua-culture seed from hatchery or pond where any such aquaculture seed may be kept for sale:Provided that, the power to collect the aqua-culture seed from Hatchery or Fish Seed Farm shall be exercised only after the owner or any other person in occupation of the premises, if present, therein, refuses to allow collection of the aqua-culture seed from hatchery or fish seed farm on being called upon to do so.