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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(3)(a) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(a)the Appointing Authority is satisfied that there is prima facie case by which it is possibility of withholding the increment, dismissal from service, demotion from post to the employee.