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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(a) in Rajasthan Habitual Offenders Act, 1953

(a)Is found [--] [ Omitted by ibid.] beyond the area [---] [ Omitted by ibid.] to which his movement have been restricted [----] [ Omitted by ibid.] (in contravention of the conditions under which he is permitted to leave such area); or