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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(e) in Tamil Nadu Music and Fine Arts University Act, 2013

(e)to institute Assistant Professorships, Associate Professorships, Professorships and any other teaching or research posts required by the University;