Madras High Court
B.Pugalendhi vs Unknown
Author: B.Pugalendhi
Bench: B.Pugalendhi
Crl.M.P.(MD)No.10047 of 2025
in
Crl.O.P.(MD)SR.No.27600 of 2025
B.PUGALENDHI, J.
This petition filed to dispense with the production of the certified copy of the FIR in Crime No.96/2025 on the file of the 1st respondent, is dismissed.
2.The petitioners are at liberty to produce the certified copy of the FIR in Crime Crime No.96/2025. As and when the certified copy is produced, the Registry is directed to number the main petition.
01.08.2025 DSK https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/08/2025 05:52:22 pm )