Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

British India - Subsection

Section 2(1)(b) in The Government Trading Taxation Act, 1926

(b)to all other taxation for the time being in force in India] in the same manner as in the like case any other person would be liable.