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[Cites 0, Cited by 0] [Section 76(4)] [Section 76] [Entire Act]

State of Goa - Subsection

Section 76(4)(b) in The Goa Co-operative Societies Act, 2001

(b)the amount of any deficiency, waste or loss which appears to have been caused by the gross negligence or misconduct of any person in the performance of his duties;