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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2)(d) in The West Bengal Housing Board Act, 1972

(d)securing a steady and sufficient supply of workmen trained in the work of construction of buildings [and for the manufacture of building materials] [Words inserted by W.B. Act 40 of 1976.].