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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 8 January, 2026

1 COMP-4-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD. ) Dated : 08-01-2026 Parties through their learned counsel.

List along with Company Petition No.09 of 2011.

(PAVAN KUMAR DWIVEDI) JUDGE rcp Signature Not Verified Signed by: RAMESH CHANDRA PITHAWE Signing time: 1/8/2026 7:06:51 PM