Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 8 January, 2026
1 COMP-4-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD. ) Dated : 08-01-2026 Parties through their learned counsel.
List along with Company Petition No.09 of 2011.
(PAVAN KUMAR DWIVEDI) JUDGE rcp Signature Not Verified Signed by: RAMESH CHANDRA PITHAWE Signing time: 1/8/2026 7:06:51 PM