Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Poisons (Regulation of Possession and Sale) Rules, 2015

4. Exhibition of Rules in the Premises.

- A copy of these Rules shall always be displayed in a prominent position by the licensee at the place of his business specified in the license granted under Rule 3.