Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(2)(d) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012 (d)any fund provided by the Central Government for the development or facilitating the trade, commerce and industry in the State as mentioned in section 18.