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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1) in The Rajasthan Accounts Service Rules, 1954

(1)A probationer shall be confirmed in his appointment at the end of the period of his probation if:-
(a)he has passed the prescribed departmental examinations, if any, completely;
(b)he has passed a departmental test of proficiency in Hindi; and,
(c)Government is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation :
Provided that the R.Ac.S probationers who have already passed Matriculation, Higher Secondary, Intermediate or B.A. Examination with Hindi as one of the subjects, or have passed M.A. in Hindi, may be exempted from appearing in the proficiency test in Hindi, as prescribed under rule 35(b), by the Principal Officers Training School, Jaipur.