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Allahabad High Court

Ram Baksh Singh vs Pradeep Kumar D.B.E.O. Mainpuri And ... on 17 August, 2022

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 7058 of 2014
 

 
Applicant :- Ram Baksh Singh
 
Opposite Party :- Pradeep Kumar D.B.E.O. Mainpuri And Others
 
Counsel for Applicant :- K. Ajit
 
Counsel for Opposite Party :- S.C.,R.P.Singh,Siddharth Khare
 

 
Hon'ble Prakash Padia,J.
 

List has been revised but nobody is present on behalf of the parties.

From perusal of the record, it appears that either the order of the this Court has been complied with or the parties have lost interest.

In the circumstances, it is needless to keep pending this contempt application.

In view of the same, the present contempt application is dismissed.

However, in case, any cause of action still survives in the present application, the applicant/applicants shall be at liberty to file application for revival of the present application.

Order Date :- 17.8.2022 Pramod Tripathi