Bombay High Court
Sharad S/O Mahadeorao Ghate vs Shyam S/O Shrikrushnarao Ghate on 21 November, 2022
Author: Vinay Joshi
Bench: V. G. Joshi
1 38 wp 5358.2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 5358 OF 2022
Sharad s/o Mahadeorao Ghate
..vs..
Shyam s/o Shrikrushnarao Ghate and ors.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri V.R. Deshpande, Advocate for the petitioner.
CORAM : VINAY JOSHI, JJ.
DATED : 21/11/2022.
Notice of respondent nos.1 and 2 are received back unserved for want of time for service.
2. Time is extended by three weeks to serve the unserved respondents.
3. Stand over to 16.12.2022.
4. Interim order to continue till the next date.
(VINAY JOSHI, J.) Trupti TRUPTI SANTOSHJI AGRAWAL 21.11.2022 17:07