Himachal Pradesh High Court
M/S Unital Formulations & Anr. vs . Uoi on 5 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
M/s Unital Formulations & Anr. Vs. UOI .
Cr.MMO No. 321/202305.04.2023 Present: Mr. Nitin Bhasin & Mr. Tarun Sharma, Advocates, for the petitioners.
Mr. Balram Sharma, Deputy Solicitor General of India, for the respondent.
Cr.MMO No.321/2023 & Cr.MP No.1122/2023 Notice. Mr. Balram Sharma, learned Deputy Solicitor General of India, appears and waives service of notice on behalf of the respondent and seeks time to obtain instructions in the matter as well as to prepare the brief.
At his request, list on 21.04.2023.
Cr.MP No.1123/2023The application is disposed of with a direction to the applicants/petitioners to file translated copy of the documents in issue before the next date of hearing.
Jyotsna Rewal Dua Judge 5th April, 2023 (Rohit) ::: Downloaded on - 05/04/2023 20:36:31 :::CIS