Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Uttar Pradesh - Subsection

Section 129(1)(a) in The U.P. Factories Rules, 1950

(a)The objective of self-certification is to enhance the case of doing business without compromising with the safety, health and welfare of the workers.