Delhi High Court - Orders
M/S Balar Marketing Pvt Ltd vs M/S Kundan Cable India on 19 July, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~13 to 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
13
+ FAO-IPD 10/2021 & CM APPL. 12717-18/2019
M/S BALAR MARKETING PVT LTD ..... Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advocates.
versus
M/S KUNDAN CABLE INDIA ..... Respondent
Through: Mr. M.K. Miglani, Advocate.
14
+ FAO-IPD 11/2021 & CM APPL. 12554-55/2019
M/S BALAR MARKETING PVT LTD ..... Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advocates.
versus
M/S KUNDAN CABLES (INDIA) PVT. LTD. ..... Respondent
Through: Mr. M.K. Miglani, Advocate.
15
+ FAO-IPD 12/2021 & CM APPL. 12715-16/2019
M/S BALAR MARKETING PVT LTD ..... Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advocates.
versus
M/S KUNDAN CABLE INDIA ..... Respondent
Through: Mr. M.K. Miglani, Advocate.
16
+ FAO-IPD 13/2021 & CM APPL. 12719-21/2019
M/S BALAR MARKETING PVT. LTD. ..... Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advocates.
Versus
FAO-IPD 10/2021 and connected matters page 1 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:20.07.2022
19:03:33
M/S KUNDAN CABLES (INDIA) PVT. LTD. ..... Respondent
Through: Mr. M.K. Miglani, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.07.2022 CAV 277/2019 in FAO-IPD 12/2021 CAV 278/2019 in FAO-IPD 13/2021 Since learned counsel for the Caveator had already entered appearance, caveats stand discharged, as no such order was passed earlier. FAO-IPD 10/2021 & CM APPL. 12717-18/2019 FAO-IPD 11/2021 & CM APPL. 12554-55/2019 FAO-IPD 12/2021 & CM APPL. 12715-16/2019 FAO-IPD 13/2021 & CM APPL. 12719-21/2019 Arguments heard at some length. Written submissions be filed by the parties on or before 22.07.2022. To come up on 26.07.2022.
JYOTI SINGH, J JULY 19, 2022/rk FAO-IPD 10/2021 and connected matters page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:20.07.2022 19:03:33