Section 5(1)(b) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

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State of Uttar Pradesh - Subsection

Section 5(1)(b) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(b)permit any person, who has purchased resin from the State Government or an authorised officer for manufacture of resin products to transport the same and to sell any resin which he has been unable to utilise in the manufacture of resin products; or

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State of Uttar Pradesh - Subsection

Section 5(1)(b) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976