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[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

State of West Bengal - Subsection

Section 116(1)(b) in The Calcutta Improvement Act, 1911

(b)invested in any of the securities or debentures mentioned in section' 101, sub-section (1), of this Act or in section 20 of the Indian Trusts Act, 1882.